Gaurav Nigam vs Smt. Tripathi Nigam
2013 Latest Caselaw 5498 ALL

Citation : 2013 Latest Caselaw 5498 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Gaurav Nigam vs Smt. Tripathi Nigam on 5 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 466 of 2013
 

 
Appellant :- Gaurav Nigam
 
Respondent :- Smt. Tripathi Nigam
 
Counsel for Appellant :- R.D. Tiwari,M.D. Singh "Shekhar"
 
Counsel for Respondent :- C.M. Rai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed, put up as fresh on 18th September, 2013.

Order Date :- 5.9.2013

Priyanka

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