Rohit Agarwal vs State Of U.P. And Another
2013 Latest Caselaw 5475 ALL

Citation : 2013 Latest Caselaw 5475 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Rohit Agarwal vs State Of U.P. And Another on 5 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10361 of 2012
 

 
Applicant :- Rohit Agarwal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.K. Solanki
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant.

Learned A.G.A. is present.

List again.

Order Date :- 5.9.2013

Monika

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