Mahendra Kumar Yadav And Ors. vs State Of U.P.Thru Principal ...
2013 Latest Caselaw 5449 ALL

Citation : 2013 Latest Caselaw 5449 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

Mahendra Kumar Yadav And Ors. vs State Of U.P.Thru Principal ... on 4 September, 2013

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 9820 of 2013
 

 
Petitioner :- Mahendra Kumar Yadav And Ors.
 
Respondent :- State Of U.P.Thru Principal Secretary & Ors.
 
Counsel for Petitioner :- B.N.Singh Rathore
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Allowed.

For details see my judgment of date 4.9.2013 passed in Writ - A No.62797 of 2012 (1601 Cp Sudeep Kumar And Others Vs. State of U.P. and others).

Order Date :- 4.9.2013

Dev/-

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