Dhirendra Kumar Chaudhari vs State Of U.P. & 3 Others
2013 Latest Caselaw 5378 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 26471 of 2013
 

 
Petitioner :- Dhirendra Kumar Chaudhari
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Kartikeya Saran
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

             Pursuant to the Order dated 6th August, 2013, the case has been put-up today as a fresh case.

           Sri Kartikeya Saran, learned counsel for the petitioner, and the learned Standing Counsel appearing for the respondent No. 1 to 4 are present.

          Rejoinder Affidavit, as mentioned in the Order dated 6th August, 2013, has been filed today by Sri Kartikeya Saran, learned counsel for the petitioner.

           Learned Standing Counsel appearing for the respondent Nos. 1 to 4 prays for further time to obtain instructions in the matter.

            Let this be done by the next date fixed in the matter.

            Put up as fresh on 17th September, 2013.

Order Date :- 3.9.2013

Priyanka