Dr. K.A.Varshney And 104 Ors. vs State Of U.P.& 6 Ors.
2013 Latest Caselaw 5362 ALL

Citation : 2013 Latest Caselaw 5362 ALL
Judgement Date : 3 September, 2013

Allahabad High Court

Dr. K.A.Varshney And 104 Ors. vs State Of U.P.& 6 Ors. on 3 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 45904 of 2013
 

 
Petitioner :- Dr. K.A.Varshney And 104 Ors.
 
Respondent :- State Of U.P.& 6 Ors.
 
Counsel for Petitioner :- R.P.Dubey
 
Counsel for Respondent :- C.S.C.,A.S.G.I.-7636/2013,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Miss Shikha Dixit, Advocate, appears on behalf of the Union of India.

Put up/list on 9.9.2013. Meanwhile, learned Standing Counsel may seek instruction.

Order Date :- 3.9.2013

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