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Rajul Garg vs State Of U.P. Thru' Secy. & Ors.
2013 Latest Caselaw 5342 ALL

Citation : 2013 Latest Caselaw 5342 ALL
Judgement Date : 2 September, 2013

Allahabad High Court
Rajul Garg vs State Of U.P. Thru' Secy. & Ors. on 2 September, 2013
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 8880 of 2002
 

 
Petitioner :- Rajul Garg
 
Respondent :- State Of U.P. Thru' Secy. & Ors.
 
Counsel for Petitioner :- Narendra Mohan,H.C. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For orders, see my order of date passed on the separate sheets of writ petition No.10733 of 2002.

Order Date :- 2.9.2013

Ak/

 

 

 
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