Union Of India & 2 Ors. vs Vinod Kumar Srivastava And 10 Ors.
2013 Latest Caselaw 7192 ALL

Citation : 2013 Latest Caselaw 7192 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Union Of India & 2 Ors. vs Vinod Kumar Srivastava And 10 Ors. on 28 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 38628 of 2013
 

 
Petitioner :- Union Of India & 2 Ors.
 
Respondent :- Vinod Kumar Srivastava And 10 Ors.
 
Counsel for Petitioner :- A.K.Gaur
 
Counsel for Respondent :- R.Verma,Sunil
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

On the request of learned counsel for the petitioner, put up on 11.12.2013 as fresh.

Order Date :- 28.11.2013

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