Sayed Wasi Haider vs State Of U.P.& 4 Ors.
2013 Latest Caselaw 7188 ALL

Citation : 2013 Latest Caselaw 7188 ALL
Judgement Date : 28 November, 2013

Allahabad High Court

Sayed Wasi Haider vs State Of U.P.& 4 Ors. on 28 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 65106 of 2013
 

 
Petitioner :- Sayed Wasi Haider
 
Respondent :- State Of U.P.& 4 Ors.
 
Counsel for Petitioner :- Ram Kumar Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in third week of January, 2014.

Order Date :- 28.11.2013

Download the LatestLaws.com Mobile App