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Maulana Azad Educational ... vs State Of U.P. And Others
2013 Latest Caselaw 7075 ALL

Citation : 2013 Latest Caselaw 7075 ALL
Judgement Date : 22 November, 2013

Allahabad High Court
Maulana Azad Educational ... vs State Of U.P. And Others on 22 November, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 60976 of 2010
 

 
Petitioner :- Maulana Azad Educational Technical And Industrial Society
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shamim Ahmad,M..A Qadeer
 
Counsel for Respondent :- C.S.C.,A.K. Singh,A.P.Tewari,S.S.Tripathi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Nobody is present on behalf of the petitioners to press the writ petition even in the revised list.

Writ petition is dismissed for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 22.11.2013

Priyanka

 

 

 
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