Sarju Prasad vs District Judge Faizabad And 6 ...
2013 Latest Caselaw 6990 ALL

Citation : 2013 Latest Caselaw 6990 ALL
Judgement Date : 14 November, 2013

Allahabad High Court

Sarju Prasad vs District Judge Faizabad And 6 ... on 14 November, 2013

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. SINGLE No. - 3175 of 2007
 

 
Petitioner :- Sarju Prasad
 
Respondent :- District Judge Faizabad And 6 Others
 
Counsel for Petitioner :- Indra Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

List is being revised. Case is called out. None appears to press the reliefs sought in the writ petition. Accordingly, the writ petition is dismissed for want of prosecution.

Order Date :- 14.11.2013

Download the LatestLaws.com Mobile App