Dr. Sidharth vs State Of U.P.& Another
2013 Latest Caselaw 6957 ALL

Citation : 2013 Latest Caselaw 6957 ALL
Judgement Date : 12 November, 2013

Allahabad High Court

Dr. Sidharth vs State Of U.P.& Another on 12 November, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 53934 of 2013
 

 
Petitioner :- Dr. Sidharth
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Counter affidavit filed on behalf of respondent nos. 1 and 2 is taken on record.

On the request of Sri Prabhakar Awasthi, Advocate, put up on Monday (18.11.2013) as fresh to enable him to file rejoinder affidavit.

Order Date :- 12.11.2013

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