Dhananjay Tiwari vs State Of U.P.
2013 Latest Caselaw 6913 ALL

Citation : 2013 Latest Caselaw 6913 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Dhananjay Tiwari vs State Of U.P. on 7 November, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22448 of 2013
 

 
Applicant :- Dhananjay Tiwari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.D. Tiwari,T.K.Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Heard learned counsel for the applicant.

The viscera report has not been received as yet.

Learned A.G.A. is directed to obtain viscera report within a week.

List this matter in the next cause list.

Order Date :- 7.11.2013

Monika

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