Agarwala Impex 75-Civil Lines, ... vs Union Of India & Another
2013 Latest Caselaw 6897 ALL

Citation : 2013 Latest Caselaw 6897 ALL
Judgement Date : 7 November, 2013

Allahabad High Court

Agarwala Impex 75-Civil Lines, ... vs Union Of India & Another on 7 November, 2013

Bench: Sunil Ambwani, Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 852 of 2006
 

 
Petitioner :- Agarwala Impex 75-Civil Lines, Rampur
 
Respondent :- Union Of India & Another
 
Counsel for Petitioner :- Rakesh Ranjan Agrawal,Suyash Agarwal
 
Counsel for Respondent :- S.C.,A.N. Mahajan,Ashok Kumar,Bharatji Agarwal,D. Awasthi,G. Krishna,R.K. Upadhyaya,S. Chopra
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For order, see our order of date passed on the separate sheets of Writ Tax No.523 of 2006.

Order Date :- 7.11.2013

Mukesh

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