M/S.Rithwik Projeets Pvt.Ltd., vs Sri Sudeep Singh & Another
2013 Latest Caselaw 2470 ALL

Citation : 2013 Latest Caselaw 2470 ALL
Judgement Date : 21 May, 2013

Allahabad High Court

M/S.Rithwik Projeets Pvt.Ltd., vs Sri Sudeep Singh & Another on 21 May, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1079 of 2013
 

 
Petitioner :- M/S.Rithwik Projeets Pvt.Ltd.,
 
Respondent :- Sri Sudeep Singh & Another
 
Petitioner Counsel :- K.K. Singh,Kumar Ayush
 

 
Hon'ble Ajai Lamba,J.

None is present for the petitioner.

List again.

Order Date :- 21.5.2013

A.Nigam

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