Bal Krishna Tripathi vs The Assistant Engineer & Others
2013 Latest Caselaw 2056 ALL

Citation : 2013 Latest Caselaw 2056 ALL
Judgement Date : 13 May, 2013

Allahabad High Court

Bal Krishna Tripathi vs The Assistant Engineer & Others on 13 May, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 26726 of 1995
 

 
Petitioner :- Bal Krishna Tripathi
 
Respondent :- The Assistant Engineer & Others
 
Petitioner Counsel :- R.N. Tripathi,A. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Recall Application.

Cause shown is sufficient. The application is allowed. The order dated 21.1.2013 is recalled and the writ petition is restored to its original number.

Order Date :- 13.5.2013

Hon'ble Rajes Kumar,J.

The order dated 21.1.2013 is recalled and the writ petition is restored to its original number.

For order see order of date passed on recall application.

Order Date :- 13.5.2013

Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today, the same may be placed on record. List before the appropriate Bench in the next cause list. It may not be treated as tied up or part heard to this Bench.

Order Date :- 13.5.2013