Citation : 2013 Latest Caselaw 1846 ALL
Judgement Date : 8 May, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- SERVICE SINGLE No. - 2641 of 2013 Petitioner :- Lnk Chitranjan Dubey And 21 Ors. Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Home (Police Ser.)&Ors Petitioner Counsel :- Rajesh Singh Chauhan Respondent Counsel :- C.S.C. Hon'ble Ajai Lamba,J.
Arguing counsel is not available.
List after ten days as fresh.
Order Date :- 8.5.2013
A.Nigam
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