Ram Chandra vs State Of U.P.
2013 Latest Caselaw 1669 ALL

Citation : 2013 Latest Caselaw 1669 ALL
Judgement Date : 3 May, 2013

Allahabad High Court

Ram Chandra vs State Of U.P. on 3 May, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1980 of 2013
 

 
Petitioner :- Ram Chandra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Kumar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

As prayed by counsel for the appellant is directed to file a duly obtained certified copy of the impugned judgment on an affidavit from the proper Court.

Put up as unlisted case on 6.5.2013.

Order Date :- 3.5.2013

Priyanka

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