Sushil And 2 Ors. vs State Of U.P. And Another
2013 Latest Caselaw 3378 ALL

Citation : 2013 Latest Caselaw 3378 ALL
Judgement Date : 21 June, 2013

Allahabad High Court

Sushil And 2 Ors. vs State Of U.P. And Another on 21 June, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- APPLICATION U/S 482 No. - 20050 of 2013
 

 
Applicant :- Sushil And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out. None appears to press this application.

Put up on 9.7.2013 as fresh before the appropriate Bench.

Order Date :- 21.6.2013

Download the LatestLaws.com Mobile App