Vijay Ice And Cold Storage Deoria ... vs Indrajeet Nanda And 6 Others
2013 Latest Caselaw 3363 ALL

Citation : 2013 Latest Caselaw 3363 ALL
Judgement Date : 21 June, 2013

Allahabad High Court

Vijay Ice And Cold Storage Deoria ... vs Indrajeet Nanda And 6 Others on 21 June, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1677 of 2013
 

 
Petitioner :- Vijay Ice And Cold Storage Deoria And Anr.
 
Respondent :- Indrajeet Nanda And 6 Others
 
Counsel for Petitioner :- Vatsal Srivastava,S.K. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Vatsal Srivastava, learned Counsel for the petitioners, prays for withdrawal of the writ petition.

Such prayer is allowed.

The writ petition is dismissed as withdrawn.

No order as to costs.

Order Date :- 21.6.2013

SKT/-

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