Fateh Bahadur Singh And Ors. vs State Of U.P.And Another
2013 Latest Caselaw 3344 ALL

Citation : 2013 Latest Caselaw 3344 ALL
Judgement Date : 20 June, 2013

Allahabad High Court

Fateh Bahadur Singh And Ors. vs State Of U.P.And Another on 20 June, 2013

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL REVISION No. - 276 of 2013
 

 
Revisionist :- Fateh Bahadur Singh And Ors.
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Revisionist :- A.P.Singh Vishen
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Issue notice to opposite party no.2.

Petitioner to take steps within a week.

Order Date :- 20.6.2013

A.Nigam

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