Citation : 2013 Latest Caselaw 3294 ALL
Judgement Date : 17 June, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16663 of 2013 Applicant :- Pawan Opposite Party :- State Of U.P. Counsel for Applicant :- Abhishek Mayank Counsel for Opposite Party :- Govt. Advocate Hon'ble Brijesh Kumar Srivastava-II,J.
This is the fifth bail application moved on behalf of the accused-applicant. Earlier bail applications have been rejected by the another Bench of this Court.
Lay before the appropriate Court.
Order Date :- 17.6.2013
Mustaqeem.
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