Ravindra Saini vs State Of U.P.
2013 Latest Caselaw 3292 ALL

Citation : 2013 Latest Caselaw 3292 ALL
Judgement Date : 17 June, 2013

Allahabad High Court

Ravindra Saini vs State Of U.P. on 17 June, 2013

Bench: Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16700 of 2013
 

 
Applicant :- Ravindra Saini
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Brijesh Kumar Srivastava-II,J.

Learned AGA has submitted that the instructions have not been received regarding the criminal history of the accused-applicant.

Put up this case on 9th July, 2013 as fresh to enable the learned AGA to seek instructions with regard to the criminal history of the accused-applicant.

Order Date :- 17.6.2013

Mustaqeem.

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