Pappu Ahmad vs The State Of U.P.Throu.The ...
2013 Latest Caselaw 3290 ALL

Citation : 2013 Latest Caselaw 3290 ALL
Judgement Date : 17 June, 2013

Allahabad High Court

Pappu Ahmad vs The State Of U.P.Throu.The ... on 17 June, 2013

Bench: Shri Narayan Shukla, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- HABEAS CORPUS No. - 209 of 2013
 

 
Petitioner :- Pappu Ahmad
 
Respondent :- The State Of U.P.Throu.The Secy.(Home Deptt.) Lko.& Ors.
 
Counsel for Petitioner :- Shakeel Ahmad
 
Counsel for Respondent :- Govt.Advocate,A.S.G.
 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Arvind Kumar Tripathi (II),J.

Four weeks' time, as prayed by learned A.G.A. is allowed to seek instructions.

List thereafter.

Order Date :- 17.6.2013

A.Nigam

Download the LatestLaws.com Mobile App