Sachin Kumar @ Rajeev Kumar vs State Of U.P. And 3 Others
2013 Latest Caselaw 3267 ALL

Citation : 2013 Latest Caselaw 3267 ALL
Judgement Date : 6 June, 2013

Allahabad High Court

Sachin Kumar @ Rajeev Kumar vs State Of U.P. And 3 Others on 6 June, 2013

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 19189 of 2013
 

 
Applicant :- Sachin Kumar @ Rajeev Kumar
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Shyam Sunder Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Kumar Gupta,J.

Heard learned counsel for the applicant and learned A.G.A. for the State.

Issue notice to opposite party no.2, 3, and 4 returnable at an early date.

List in 3rd week of July, 2013.

Order Date :- 6.6.2013

AHN

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