Mrs.Soma Singh vs Dr Smt Suprabha V Sahai Major
2013 Latest Caselaw 4775 ALL

Citation : 2013 Latest Caselaw 4775 ALL
Judgement Date : 30 July, 2013

Allahabad High Court

Mrs.Soma Singh vs Dr Smt Suprabha V Sahai Major on 30 July, 2013

Bench: Shri Narayan Shukla, Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1195 of 2007
 

 
Petitioner :- Mrs.Soma Singh
 
Respondent :- Dr Smt Suprabha V Sahai Major
 
Counsel for Petitioner :- Rakesh Srivastava,Ashutosh Singh
 
Counsel for Respondent :- S.M.Arshad Rizvi,H.L.Srivastava
 

 
Hon'ble Shri Narayan Shukla,J.

Hon'ble Ritu Raj Awasthi,J.

Dismissed vide the order of date, passed on separate sheet in W.P.No. 282 (S.B) of 2006.

Order Date :- 30.7.2013

Tripathi

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