Umesh vs State Of U.P.
2013 Latest Caselaw 4691 ALL

Citation : 2013 Latest Caselaw 4691 ALL
Judgement Date : 29 July, 2013

Allahabad High Court

Umesh vs State Of U.P. on 29 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15868 of 2013
 

 
Applicant :- Umesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mirza Ali Zulfaquar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Supplementary affidavit filed today by the learned counsel for the applicant is taken on record.

Learned counsel for the applicant is present.

Learned counsel for the respondent as well as learned A.G.A. is also present.

Let counter affidavit be filed within ten days by learned A.G.A.

Rejoinder affidavit, if any, may also be filed in the meanwhile.

List immediately after expiry of ten days.

Order Date :- 29.7.2013

Monika

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