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Smt. Afroj Mallika vs Sri Shabawuddin And Others
2013 Latest Caselaw 4672 ALL

Citation : 2013 Latest Caselaw 4672 ALL
Judgement Date : 26 July, 2013

Allahabad High Court
Smt. Afroj Mallika vs Sri Shabawuddin And Others on 26 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27979 of 2007
 

 
Petitioner :- Smt. Afroj Mallika
 
Respondent :- Sri Shabawuddin And Others
 
Counsel for Petitioner :- Anita Tripathi
 

 
Hon'ble Rajes Kumar,J.

As per office report, notices have not been served upon the opposite party nos. 1 to 7. The petitioner is directed to take a fresh steps as per office report within two weeks.

Order Date :- 26.7.2013

OP

 

 

 
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