Ram Pal Singh And Others vs Ram Krishna Mishra And Ors.
2013 Latest Caselaw 4666 ALL

Citation : 2013 Latest Caselaw 4666 ALL
Judgement Date : 26 July, 2013

Allahabad High Court

Ram Pal Singh And Others vs Ram Krishna Mishra And Ors. on 26 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 15790 of 2013
 

 
Petitioner :- Ram Pal Singh And Others
 
Respondent :- Ram Krishna Mishra And Ors.
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- D.P.Singh,Vinod Kumar Agrawal
 

 
Hon'ble Rajes Kumar,J.

Supplementary counter affidavit filed today, the same may be placed on record. Learned counsel for the petitioner prays for and is granted a week's time to file supplementary rejoinder affidavit.

List in week commencing 5.8.2013.

Order Date :- 26.7.2013

Download the LatestLaws.com Mobile App