Citation : 2013 Latest Caselaw 4502 ALL
Judgement Date : 24 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 12454 of 2006 Petitioner :- Smt. O.S. Chauhan Respondent :- State Of U.P. And Others Counsel for Petitioner :- V.K. Nagaich,N.K. Singh Counsel for Respondent :- C.S.C.,Pankaj Mithal Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Pursuant to the Order dated 17th July, 2013, the case is listed today.
The case has been taken-up in the revised list.
The Court has waited for some time.
However, none has appeared for the Petitioner.
Sri A.P. Srivastava, learned counsel for the respondent Nos. 2 and 3 is present.
In the circumstances, the Court has no option but to dismiss the Writ Petition for want of prosecution.
The Writ Petition is accordingly dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 24.7.2013
Priyanka
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