Sunil Singh And Another vs State Of U.P. And Another
2013 Latest Caselaw 4496 ALL

Citation : 2013 Latest Caselaw 4496 ALL
Judgement Date : 24 July, 2013

Allahabad High Court

Sunil Singh And Another vs State Of U.P. And Another on 24 July, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 24419 of 2013
 

 
Applicant :- Sunil Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Devesh Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the applicants.

It appears that this case arising out of the complaint has been wrongly filed before this Court.

Put up before the appropriate Court, if possible, as fresh on 25.07.2013.

Order Date :- 24.7.2013

M/A.

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