Hajari Lal vs Pramod Kumar @ Munna And Anr.
2013 Latest Caselaw 4421 ALL

Citation : 2013 Latest Caselaw 4421 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Hajari Lal vs Pramod Kumar @ Munna And Anr. on 22 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28436 of 2013
 

 
Petitioner :- Hajari Lal
 
Respondent :- Pramod Kumar @ Munna And Anr.
 
Counsel for Petitioner :- Kamaluddin Khan
 
Counsel for Respondent :- P.C.Shukla
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Kamaluddin Khan, Advocate.

List after two weeks. Meanwhile, the respondents may file counter affidavit.

Order Date :- 22.7.2013

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