Kamal Swaroop Tandon vs State Of U.P.
2013 Latest Caselaw 4414 ALL

Citation : 2013 Latest Caselaw 4414 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Kamal Swaroop Tandon vs State Of U.P. on 22 July, 2013

Bench: Rajesh Dayal Khare




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 5209 of 2001
 

 
Applicant :- Kamal Swaroop Tandon
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- In Person,V.S. Mishra
 
Counsel for Opposite Party :- Govt. Advocate,A.B. Maurya,V. Singh
 

 
Hon'ble Rajesh Dayal Khare,J.

Let the matter be placed before another Bench of which I am not a member, after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 22.7.2013

Ashish

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