Laxman vs State Of U.P.
2013 Latest Caselaw 4362 ALL

Citation : 2013 Latest Caselaw 4362 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Laxman vs State Of U.P. on 19 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 716 of 2010
 

 
Appellant :- Laxman
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- H.C. Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of appellant to press this appeal.

List in due course.

Order Date :- 19.7.2013

Mustaqeem.

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