Shish Pal vs State Of U.P.
2013 Latest Caselaw 4355 ALL

Citation : 2013 Latest Caselaw 4355 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Shish Pal vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13321 of 2013
 
Applicant :- Shish Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.N. Rai,N.K. Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri B. N. Rai, learned counsel for the applicant has mentioned the matter for granting bail of the applicant on parity, but when the matter was called out he was not present before court.

List the matter after three weeks.

Order Date :- 19.7.2013

VKG

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