Babu Ram Dwivedi vs State Of U.P. And Anr.
2013 Latest Caselaw 4289 ALL

Citation : 2013 Latest Caselaw 4289 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Babu Ram Dwivedi vs State Of U.P. And Anr. on 18 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 230 of 2012
 

 
Applicant :- Babu Ram Dwivedi
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Pawan Kumar Shukla,R.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Pawan Kumar Shukla, learned counsel for the appellant.

Order Date :- 18.7.2013

Mustaqeem.

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