Akhilesh Rajpoot vs State Of U.P.
2013 Latest Caselaw 4179 ALL

Citation : 2013 Latest Caselaw 4179 ALL
Judgement Date : 15 July, 2013

Allahabad High Court

Akhilesh Rajpoot vs State Of U.P. on 15 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 140 of 2013
 

 
Appellant :- Akhilesh Rajpoot
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.D. Maurya,Mohit Singh,Rajan Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

List in due course along with the connected matters.

Order Date :- 15.7.2013

Mustaqeem.

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