Smt. Basmati Devi vs Union Of India Thru.It'S Secy. And ...
2013 Latest Caselaw 4137 ALL

Citation : 2013 Latest Caselaw 4137 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Smt. Basmati Devi vs Union Of India Thru.It'S Secy. And ... on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33732 of 2012
 

 
Petitioner :- Smt. Basmati Devi
 
Respondent :- Union Of India Thru.It'S Secy. And Others
 
Counsel for Petitioner :- Neeraj Kumar Pandey
 
Counsel for Respondent :- A.S.G.I.,S.M.Dayal
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Sri Neeraj Kumar Pandey, Advocate.

Order Date :- 12.7.2013

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