Smt. Balvinder Kaur And Another vs Guru Bachan Singh Alias Sardar ...
2013 Latest Caselaw 4131 ALL

Citation : 2013 Latest Caselaw 4131 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Smt. Balvinder Kaur And Another vs Guru Bachan Singh Alias Sardar ... on 12 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 730 of 2012
 

 
Appellant :- Smt. Balvinder Kaur And Another
 
Respondent :- Guru Bachan Singh Alias Sardar Bachan Singh And Others
 
Counsel for Appellant :- Lal Babu Lal,Babu Lal,T.P. Singh
 
Counsel for Respondent :- Subhash Gosain,Surendra Tiwari
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

Learned counsel for the parties are present.

As prayed, list along with connected matter on 5th August, 2013.

Interim order, already granted, will continue to remain in operation till the next date fixed in the matter.

Order Date :- 12.7.2013

Priyanka

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