Bahadur Yadav vs State Of U.P.
2013 Latest Caselaw 4128 ALL

Citation : 2013 Latest Caselaw 4128 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Bahadur Yadav vs State Of U.P. on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3036 of 2013
 

 
Appellant :- Bahadur Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raj Karan Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant and the learned AGA.

Admit.

Summon the lower court record.

List on 19th August, 2013 for consideration of prayer for bail.

In the meantime the learned AGA may file written objection.

Order Date :- 12.7.2013

Mustaqeem.

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