Smt.Seema Verma And Others vs Smt.Daulat Devi
2013 Latest Caselaw 4123 ALL

Citation : 2013 Latest Caselaw 4123 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Smt.Seema Verma And Others vs Smt.Daulat Devi on 12 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 54328 of 2012
 

 
Petitioner :- Smt.Seema Verma And Others
 
Respondent :- Smt.Daulat Devi
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- Shashank Tripathi
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks' time is allowed to file rejoinder affidavit.

List in week commencing 12.8.2013.

Order Date :- 12.7.2013

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