Citation : 2013 Latest Caselaw 4101 ALL
Judgement Date : 12 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 28407 of 2012 Petitioner :- Shyam Lal Respondent :- Dr. Vishnu Dutt Sharma Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh Counsel for Respondent :- M.K. Gupta,Pankaj Agarwal Hon'ble Rajes Kumar,J.
Cases of Sri Ajay Kumar Singh, Advocate are reported to have been adjourned. The case is passed over.
Order Date :- 12.7.2013
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!