Bijendra Singh vs State Of U.P.
2013 Latest Caselaw 4076 ALL

Citation : 2013 Latest Caselaw 4076 ALL
Judgement Date : 12 July, 2013

Allahabad High Court

Bijendra Singh vs State Of U.P. on 12 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29320 of 2012
 

 
Applicant :- Bijendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pathik
 
Counsel for Opposite Party :- Govt.Advocate,Bhuvnesh Kumar Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Connect with Criminal Misc. Bail Application No.23561 of 2012.

Counter affidavit filed on behalf of complainant, is taken on record.

Learned counsel for the complainant shall file rejoinder affidavit within a week.

List this case on 18th July, 2013.

Order Date :- 12.7.2013

Mustaqeem.

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