Triloki Nath Ram vs State Of U.P.
2013 Latest Caselaw 3875 ALL

Citation : 2013 Latest Caselaw 3875 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Triloki Nath Ram vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. SECOND BAIL APPLICATION No. - 680 of 2013
 

 
Applicant :- Triloki Nath Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Srivastava,Nitin Srivastava,S.M.A. Abdy
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the applicant, list this case in the next cause list, to enable him to file rejoinder affidavit in reply to the counter affidavit filed on behalf of the State.

Order Date :- 9.7.2013

Mustaqeem.

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