Satyasheel And Anr. vs State Of U.P.
2013 Latest Caselaw 3800 ALL

Citation : 2013 Latest Caselaw 3800 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Satyasheel And Anr. vs State Of U.P. on 8 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1223 of 2013
 

 
Appellant :- Satyasheel And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Alok Sharma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Prayer for bail of the appellants, Satyasheel and Santosh Kumar, is rejected.

For order see my order of date passed in Criminal Appeal No.768 of 2013, Ravindra Kumar @ Pagaltey And Anr Vs. State Of U.P.

Order Date :- 8.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App