National Insurance Company ... vs Smt. Gyanwati And Others
2013 Latest Caselaw 3765 ALL

Citation : 2013 Latest Caselaw 3765 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

National Insurance Company ... vs Smt. Gyanwati And Others on 5 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4217 of 2012
 

 
Appellant :- National Insurance Company Limited
 
Respondent :- Smt. Gyanwati And Others
 
Counsel for Appellant :- P.K. Sinha
 
Counsel for Respondent :- Jyotish Awasthi
 

 
Hon'ble Rajes Kumar,J.

Respondent nos. 1 and 2 are represented by Sri Jyotish Awasthi, Advocate. No counter affidavit has been filed on their behalf. The notices to respondent nos. 3 and 4 have been sent by ordinary post. As per office report, the same have not been returned back. Let the appellant may take steps to serve the respondent nos. 3 and 4 by registered post within two weeks.

Order Date :- 5.7.2013

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