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Radha Sharan Dubey & Another vs Ram Niwas & Others
2013 Latest Caselaw 3748 ALL

Citation : 2013 Latest Caselaw 3748 ALL
Judgement Date : 5 July, 2013

Allahabad High Court
Radha Sharan Dubey & Another vs Ram Niwas & Others on 5 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL No. - 55 of 2008
 

 
Appellant :- Radha Sharan Dubey & Another
 
Respondent :- Ram Niwas & Others
 
Counsel for Appellant :- Rahul Sahai,Anil Sharma,K.M.Garg,Nirwikar Gupta
 
Counsel for Respondent :- A.K. Gupta,B.D. Mandhyan
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellants states that substitution application has been filed on 3.7.2013. The same is not on record. Office is directed to place the substitution application on record and list again.

Order Date :- 5.7.2013

OP

 

 

 
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