Anand Sharma vs State Of U.P. And Another
2013 Latest Caselaw 3697 ALL

Citation : 2013 Latest Caselaw 3697 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

Anand Sharma vs State Of U.P. And Another on 4 July, 2013

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 1020 of 2013
 

 
Applicant :- Anand Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Bhirgu Ram Ji Pandey
 
Counsel for Opposite Party :- Govt. Advocate,H.C.Mishra
 

 
Hon'ble S.C. Agarwal,J.

Application u/s 482 Cr.P.C. is allowed.

For orders, see order of date passed in criminal misc. writ petition no. 3223 of 2013 (Smt. Kalpana Gupta Vs. State of U.P. & Ors.) on the separate sheets.

Order Date :- 4.7.2013

Download the LatestLaws.com Mobile App