Hari Om vs State Of U.P.
2013 Latest Caselaw 3629 ALL

Citation : 2013 Latest Caselaw 3629 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Hari Om vs State Of U.P. on 3 July, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 5501 of 2009
 

 
Appellant :- Hari Om
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Diwakar Tiwari,Apul Mishra,Shashi Bhushan Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over at the request of Sri P.N. Mishra, learned Senior Advocate for appellant.

Order Date :- 3.7.2013

Priyanka

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