Amir & Another vs State Of U.P. & Another
2013 Latest Caselaw 3602 ALL

Citation : 2013 Latest Caselaw 3602 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Amir & Another vs State Of U.P. & Another on 3 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2250 of 2012
 

 
Revisionist :- Amir & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Anil Srivastava,P.C.Srivastava,R.K.S.Nishith
 
Counsel for Opposite Party :- Govt. Advocate,A.K.Mishra,P. Dixit
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist is present.

Learned counsel for the respondent is also present and is filing the counter affidavit today.

The same be taken on record.

Rejoinder affidavit, if any, be filed within a week.

List this matter in the next cause list.

Order Date :- 3.7.2013

Monika

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