Shakur vs State Of U.P. And Another
2013 Latest Caselaw 3575 ALL

Citation : 2013 Latest Caselaw 3575 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Shakur vs State Of U.P. And Another on 3 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 
Criminal Misc. Correction Application No.183001
 
In
 

 
Case :- APPLICATION U/S 482 No. - 16572 of 2013
 

 
Applicant :- Shakur
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dinesh Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Dinesh Kumar Gupta, learned counsel for the applicant and learned AGA for the State.

Let "Additional Chief Judicial Magistrate, Hamirpur" which appears in the 5th and 7th paragraph of the order dated 15.5.2013 be deleted, so as to be replaced by "Chief Judicial Magistrate, Jalaun at Orai".

The order dated 15.5.2013 is accordingly corrected.

The correction application stands allowed.

Order Date :- 3.7.2013

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